Ace Alliance Pvt. Ltd. Vs Easudev Singh

Manipur High Court (Imphal) 26 Nov 2024 Revision Petition (CRP.Art.227) No. 37 Of 2024, Miscellaneous Case (Revision Petition (CRP.Art.227)) No. 64 Of 2024 (2024) 11 MAN CK 0010
Bench: Single Bench

Judgement Snapshot

Case Number

Revision Petition (CRP.Art.227) No. 37 Of 2024, Miscellaneous Case (Revision Petition (CRP.Art.227)) No. 64 Of 2024

Hon'ble Bench

Ahanthem Bimol Singh, J

Advocates

P. Tomcha, N. Ibotombi, Ningtamba

Judgement Text

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Case Metadata
  • Ck Citation: (2024) 11 MAN CK 0010
  • Coram: Ahanthem Bimol Singh, J
  • Bench: Single Bench
  • Advocates: P. Tomcha, N. Ibotombi, Ningtamba
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