🖨️ Print / Download PDF

Vinay S. Thabah Vs State Of Meghalaya & 2 Ors.

Case No: Writ Petition (C) No. 195 Of 2023

Date of Decision: Nov. 26, 2024

Hon'ble Judges: H.S. Thangkhiew, J

Bench: Single Bench

Advocate: P. Shylla, D.K. Dutta, N.D. Chullai, R. Colney

Translate: English | हिन्दी | தமிழ் | తెలుగు | ಕನ್ನಡ | मराठी

Judgement