Cheritangme K. Marak Vs State Of Meghalaya & 8 Ors.

Meghalaya High Court At Shillong 26 Nov 2024 Writ Petition (C) No. 317 Of 2024 (2024) 11 MEG CK 0007
Bench: Single Bench

Judgement Snapshot

Case Number

Writ Petition (C) No. 317 Of 2024

Hon'ble Bench

H.S. Thangkhiew, J

Advocates

S. Deb, A. Momin, E.B. Passah

Judgement Text

Translate:

H. S. Thangkhiew, J

Mr. S. Deb, learned counsel on behalf of the petitioner prays that he may be allowed some time to obtain instructions to the affidavit filed by the respondents No. 1-6 and 9.

Prayer is allowed.

Ms. E.B. Passah, learned counsel submits that affidavit on behalf of the respondents No. 7 and 8 will be filed in the course of the day.

List this matter on 16th December, 2024.

Himachal Pradesh HC
Sanjeev Kumar Vs State Of H.P.
16 Dec 2034
Himachal Pradesh HC
Laxman Dass & Others Vs Roop Chand
16 Dec 2033
From The Blog
Health Insurance in India: Can Insurers Deny Claims Over Hospital Discounts?
Dec
18
2025

Court News

Health Insurance in India: Can Insurers Deny Claims Over Hospital Discounts?
Read More
Bombay High Court cancels probate in ₹600 crore Bandra bungalow: What probate law requires and how Supreme Court views contested wills
Dec
18
2025

Court News

Bombay High Court cancels probate in ₹600 crore Bandra bungalow: What probate law requires and how Supreme Court views contested wills
Read More
Quick Actions
Download PDF Open PDF in New Tab
Case Metadata
  • Ck Citation: (2024) 11 MEG CK 0007
  • Coram: H.S. Thangkhiew, J
  • Bench: Single Bench
  • Advocates: S. Deb, A. Momin, E.B. Passah
Stay Updated

Subscribe for weekly highlights on judgements, legal insights, and workflow tips.