Kharka Bahadur Thapa & 23 Ors. Vs State Of Meghalaya & Anr.

Meghalaya High Court At Shillong 26 Nov 2024 Writ Petition (C) No. 353 Of 2024 (2024) 11 MEG CK 0010
Bench: Single Bench

Judgement Snapshot

Case Number

Writ Petition (C) No. 353 Of 2024

Hon'ble Bench

H.S. Thangkhiew, J

Advocates

E. Ahmed, T.Yangi.B, E.R. Chyne, S.Sen

Judgement Text

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Case Metadata
  • Ck Citation: (2024) 11 MEG CK 0010
  • Coram: H.S. Thangkhiew, J
  • Bench: Single Bench
  • Advocates: E. Ahmed, T.Yangi.B, E.R. Chyne, S.Sen
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