Abujam Kumar Singh & Anr. Vs State Of Manipur 6 Ors.

Manipur High Court (Imphal) 25 Nov 2024 Writ Petition (C) No. 115 Of 2024 (2024) 11 MAN CK 0015
Bench: Single Bench

Judgement Snapshot

Case Number

Writ Petition (C) No. 115 Of 2024

Hon'ble Bench

Ahanthem Bimol Singh, J

Judgement Text

Translate:

Ahanthem Bimol Singh, J

On the joint prayer made by the counsel appearing for the parties, list this case again on 15-01-2025.

Earlier interim order shall continue till the next date.

Madhya Pradesh High Court
Rajesh Shivhare Vs State Of Madhya Pradesh And Others
22 Jan 2026
Madhya Pradesh High Court
Dharmendra Kansana Vs State Of Madhya Pradesh
22 Jan 2026
From The Blog
Allahabad High Court Quashes Rape Conviction, Highlights Rise of Live-In Relationships Among Youth
Jan
26
2026

Court News

Allahabad High Court Quashes Rape Conviction, Highlights Rise of Live-In Relationships Among Youth
Read More
ICAI Suspends Chartered Accountant for Three Months Over Income Tax Refund Fraud
Jan
26
2026

Court News

ICAI Suspends Chartered Accountant for Three Months Over Income Tax Refund Fraud
Read More
Quick Actions
Download PDF Open PDF in New Tab
Case Metadata
  • Ck Citation: (2024) 11 MAN CK 0015
  • Coram: Ahanthem Bimol Singh, J
  • Bench: Single Bench
Stay Updated

Subscribe for weekly highlights on judgements, legal insights, and workflow tips.