Achun @ Machungam Panmei Vs State Of Manipur & 5 Ors.

Manipur High Court (Imphal) 25 Nov 2024 Writ Petition (C) No. 190 Of 2022 (2024) 11 MAN CK 0016
Bench: Single Bench

Judgement Snapshot

Case Number

Writ Petition (C) No. 190 Of 2022

Hon'ble Bench

Ahanthem Bimol Singh, J

Judgement Text

Translate:

Ahanthem Bimol Singh, J

On the joint prayer made by the counsel appearing for the parties, list this case again on 17-01-2025.

Earlier interim order shall continue till the next date.

Himachal Pradesh HC
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Tej Raj @ Tej Singh Vs State Of Himachal Pradesh & Others
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Case Metadata
  • Ck Citation: (2024) 11 MAN CK 0016
  • Coram: Ahanthem Bimol Singh, J
  • Bench: Single Bench
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