Thangjam Leishang Singh Vs State Of Manipur & 5 Ors.

Manipur High Court (Imphal) 25 Nov 2024 Miscellaneous Case (Writ Petition (C)) No. 185, 211, 226, 37 Of 2023, Writ Petition (C) No. 1056 Of 2022, 359 Of 2023 (2024) 11 MAN CK 0018
Bench: Single Bench

Judgement Snapshot

Case Number

Miscellaneous Case (Writ Petition (C)) No. 185, 211, 226, 37 Of 2023, Writ Petition (C) No. 1056 Of 2022, 359 Of 2023

Hon'ble Bench

Ahanthem Bimol Singh, J

Judgement Text

Translate:

Ahanthem Bimol Singh, J

On the joint prayer made by the counsel appearing for the parties, list these cases again on 17-01-2025.

Earlier interim order shall continue till the next date.

Andhra Pradesh HC
K. Radhakrishna & Ors Vs State Of Andhra Pradesh & Ors
29 Dec 2025
Madras HC
M.Bharathimohan Vs State
27 Dec 2025
From The Blog
Delhi High Court Bans Construction on Yamuna Floodplains: Protecting Ecology and Preventing Encroachment
Dec
31
2025

Court News

Delhi High Court Bans Construction on Yamuna Floodplains: Protecting Ecology and Preventing Encroachment
Read More
Delhi High Court Blocks Fake Akasa Air Job Sites: How Aspirants Can Spot Real vs Fake Recruitment Online
Dec
31
2025

Court News

Delhi High Court Blocks Fake Akasa Air Job Sites: How Aspirants Can Spot Real vs Fake Recruitment Online
Read More
Quick Actions
Download PDF Open PDF in New Tab
Case Metadata
  • Ck Citation: (2024) 11 MAN CK 0018
  • Coram: Ahanthem Bimol Singh, J
  • Bench: Single Bench
Stay Updated

Subscribe for weekly highlights on judgements, legal insights, and workflow tips.