Bhaskar Raj Pradhan, J
1. Heard the learned Counsel for the petitioner. Issue notice upon the respondent in C.R.P. No. 09 of 2024 as well as in I.A. No. 01 of 2024 subject
to filing of requisites within three days.
2. List on 11.12.2024.
Deepa Chettri Vs Munna Chettri Alias Khima Devi Chettri
Case No: Revision Petition No. 09 Of 2024
Date of Decision: Nov. 19, 2024
Hon'ble Judges: Bhaskar Raj Pradhan, J
Bench: Single Bench
Advocate: Karma Tshering Tamang