Khaidem Muhindro Singh & Anr. Vs State Of Manipur & Ors.

Manipur High Court (Imphal) 22 Nov 2024 Writ Petition (C) No. 349 Of 2021 (2024) 11 MAN CK 0019
Bench: Single Bench

Judgement Snapshot

Case Number

Writ Petition (C) No. 349 Of 2021

Hon'ble Bench

Ahanthem Bimol Singh, J

Judgement Text

Translate:

Ahanthem Bimol Singh, J

On the joint prayer made by the counsel appearing for the parties, list this case again on 17-01-2025.

Earlier interim order shall continue till the next date.

Himachal Pradesh HC
Laxman Dass & Others Vs Roop Chand
16 Dec 2033
Himachal Pradesh HC
Tej Raj @ Tej Singh Vs State Of Himachal Pradesh & Others
16 Dec 2032
From The Blog
Supreme Court: Time-Bound Investigations Only in Cases of Undue Delay
Dec
22
2025

Court News

Supreme Court: Time-Bound Investigations Only in Cases of Undue Delay
Read More
Noida Housing Societies Face Crores in GST Notices Over Maintenance Charges
Dec
22
2025

Court News

Noida Housing Societies Face Crores in GST Notices Over Maintenance Charges
Read More
Quick Actions
Download PDF Open PDF in New Tab
Case Metadata
  • Ck Citation: (2024) 11 MAN CK 0019
  • Coram: Ahanthem Bimol Singh, J
  • Bench: Single Bench
Stay Updated

Subscribe for weekly highlights on judgements, legal insights, and workflow tips.