Bhagwati Devi Bais & 2 Ors Vs Prakriya Prabhari (Process In-Charge) & Anr

National Consumer Disputes Redressal Commission 19 Nov 2024 Revision Petition No. 1097, 1098 Of 2022 (2024) 11 NCDRC CK 0001
Bench: Division Bench
Result Published

Judgement Snapshot

Case Number

Revision Petition No. 1097, 1098 Of 2022

Hon'ble Bench

A. P. Sahi, President Member; Bharatkumar Pandya, Member

Advocates

Anis Ur Rehman, Trivikram Nayak

Final Decision

Allowed

Judgement Text

Translate:
From The Blog
Allahabad High Court Quashes Lucknow Residency Rule for E-Rickshaw Registration, Calls It Arbitrary and Unconstitutional
Dec
02
2025

Court News

Allahabad High Court Quashes Lucknow Residency Rule for E-Rickshaw Registration, Calls It Arbitrary and Unconstitutional
Read More
NRI Property Buying in India: Legal Rules, Tax Challenges, and Sale Issues Explained
Dec
02
2025

Court News

NRI Property Buying in India: Legal Rules, Tax Challenges, and Sale Issues Explained
Read More