M/s Novous Abasan Pvt. Ltd Vs Dakshineswar Saptarshi Welfare Society & Anr

National Consumer Disputes Redressal Commission 19 Nov 2024 First Appeal No. 1732 Of 2018 (2024) 11 NCDRC CK 0003
Bench: Division Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

First Appeal No. 1732 Of 2018

Hon'ble Bench

Subhash Chandra,Presiding Member; Dr. Sadhna Shanker, Member

Advocates

Sanjoy Kumar Ghosh, Rupali S. Ghosh, Rajesh Biswas

Final Decision

Dismissed

Acts Referred

Consumer Protection Act, 1986 — Section 19

Judgement Text

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Case Metadata
  • Citation: (2024) 11 NCDRC CK 0003
  • Coram: Subhash Chandra,Presiding Member; Dr. Sadhna Shanker, Member
  • Bench: Division Bench
  • Advocates: Sanjoy Kumar Ghosh, Rupali S. Ghosh, Rajesh Biswas
  • Result: Dismissed
Referenced Acts & Sections

Consumer Protection Act, 1986 — Section 19

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