M/s Ashok Leyland Finance Ltd Vs Deepak Kushwaha

National Consumer Disputes Redressal Commission 18 Nov 2024 Revision Petition No. 2375 Of 2016 (2024) 11 NCDRC CK 0005
Bench: Division Bench
Result Published

Judgement Snapshot

Case Number

Revision Petition No. 2375 Of 2016

Hon'ble Bench

A. P. Sahi, President Member; Bharatkumar Pandya, Member

Advocates

Jyoti Nayak

Final Decision

Dismissed

Judgement Text

Translate:
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Case Metadata
  • Ck Citation: (2024) 11 NCDRC CK 0005
  • Coram: A. P. Sahi, President Member; Bharatkumar Pandya, Member
  • Bench: Division Bench
  • Advocates: Jyoti Nayak
  • Result: Dismissed
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