Tiju Thomas & Anr Vs M/S Imperia Structures Ltd

National Consumer Disputes Redressal Commission 18 Nov 2024 Execution Application No. 225 Of 2023 In CC No. 2493 Of 2018 (2024) 11 NCDRC CK 0007
Bench: Single Bench
Result Published

Judgement Snapshot

Case Number

Execution Application No. 225 Of 2023 In CC No. 2493 Of 2018

Hon'ble Bench

Binoy Kumar, Presiding Member

Advocates

Kuraikose Varghese, Isha Ghai, Ishita Singh, Nitin Sharma

Final Decision

Disposed Of

Judgement Text

Translate:
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Case Metadata
  • Ck Citation: (2024) 11 NCDRC CK 0007
  • Coram: Binoy Kumar, Presiding Member
  • Bench: Single Bench
  • Advocates: Kuraikose Varghese, Isha Ghai, Ishita Singh, Nitin Sharma
  • Result: Disposed Of
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