Rajasthan Housing Board Vs Lata Chaudhary

National Consumer Disputes Redressal Commission 14 Nov 2024 Revision Petition No.733 Of 2018
Bench: Division Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Revision Petition No.733 Of 2018

Hon'ble Bench

Sudip Ahluwalia, Presiding Member; Rohit Kumar Singh, Member

Advocates

N. K. Chauhan, Surya Prakash Gandhi

Final Decision

Disposed Of

Acts Referred

Consumer Protection Act, 1986 — Section 21(b)

Judgement Text

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Case Metadata
  • Coram: Sudip Ahluwalia, Presiding Member; Rohit Kumar Singh, Member
  • Bench: Division Bench
  • Advocates: N. K. Chauhan, Surya Prakash Gandhi
  • Result: Disposed Of
Referenced Acts & Sections

Consumer Protection Act, 1986 — Section 21(b)