Senior Post Master Vs Late P.L Ajmera ( Through Legal Heirs) & 2 Ors

National Consumer Disputes Redressal Commission 14 Nov 2024 Revision Petition No. 232 Of 2019 (2024) 11 NCDRC CK 0010
Bench: Division Bench
Result Published

Judgement Snapshot

Case Number

Revision Petition No. 232 Of 2019

Hon'ble Bench

Binoy Kumar, Presiding Member; Saroj Yadav, Member

Advocates

Ajay Kumar Pandey, Kishan Pandey, Vipin Kujur, Rashmi Mishra, Jitender Singh

Final Decision

Disposed Of

Judgement Text

Translate:
Delhi HC
Surinder Kumar Grover Vs Satish Kumar Grover & Ors
18 Nov 2025
Delhi HC
Surinder Kumar Grover Vs State & Ors
18 Nov 2025
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Case Metadata
  • Ck Citation: (2024) 11 NCDRC CK 0010
  • Coram: Binoy Kumar, Presiding Member; Saroj Yadav, Member
  • Bench: Division Bench
  • Advocates: Ajay Kumar Pandey, Kishan Pandey, Vipin Kujur, Rashmi Mishra, Jitender Singh
  • Result: Disposed Of
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