L. Rajendran Vs M/s Credence Hospital Institute For Women's Health & Fertility Research & Anr

National Consumer Disputes Redressal Commission 14 Nov 2024 First Appeal No. 258 Of 2018 (2024) 11 NCDRC CK 0012
Bench: Division Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

First Appeal No. 258 Of 2018

Hon'ble Bench

Subhash Chandra,Presiding Member; Dr. Sadhna Shanker, Member

Advocates

M Priya, Jogy Scaria, Siddhartha Jha

Final Decision

Dismissed

Acts Referred
  • Consumer Protection Act, 1986 - Section 2(1)(d), 19

Judgement Text

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Case Metadata
  • Ck Citation: (2024) 11 NCDRC CK 0012
  • Coram: Subhash Chandra,Presiding Member; Dr. Sadhna Shanker, Member
  • Bench: Division Bench
  • Advocates: M Priya, Jogy Scaria, Siddhartha Jha
  • Result: Dismissed
Referenced Acts & Sections
  • Consumer Protection Act, 1986 - Section 2(1)(d), 19
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