Oriental Insurance Co. Ltd Vs M/S. Hind Metals & Industries (P) Ltd

National Consumer Disputes Redressal Commission 14 Nov 2024 First Appeal No.1196 Of 2018
Bench: Division Bench
Result Published

Judgement Snapshot

Case Number

First Appeal No.1196 Of 2018

Hon'ble Bench

Subhash Chandra,Presiding Member; Dr. Sadhna Shanker, Member

Advocates

Amandeep Singh, Manu Pratap Singh, Uma Kant Misra, Prabhati Nayak

Final Decision

Allowed

Judgement Text

Translate:
From The Blog
Moti Ram Deka & Ors vs General Manager, N.E.F. Railways & Ors (1963)
Oct
19
2025

Landmark Judgements

Moti Ram Deka & Ors vs General Manager, N.E.F. Railways & Ors (1963)
Read More
M/s. Orissa Cement Ltd. & Others vs State of Orissa & Others (1991)
Oct
19
2025

Landmark Judgements

M/s. Orissa Cement Ltd. & Others vs State of Orissa & Others (1991)
Read More