Chairman/President & 2 Ors Vs Brahm Datta Vyas

National Consumer Disputes Redressal Commission 13 Nov 2024 Revision Petition No.. 1743 OF 2019 (2024) 11 NCDRC CK 0018
Bench: Single Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Revision Petition No.. 1743 OF 2019

Hon'ble Bench

Dr. Inder Jit Singh, Presiding Member

Advocates

K.L. Janjani, Sanyat Lodha, Shivani Mehta

Final Decision

Dismissed

Acts Referred
  • Consumer Protection Act, 1986 - Section 21(b)

Judgement Text

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Case Metadata
  • Ck Citation: (2024) 11 NCDRC CK 0018
  • Coram: Dr. Inder Jit Singh, Presiding Member
  • Bench: Single Bench
  • Advocates: K.L. Janjani, Sanyat Lodha, Shivani Mehta
  • Result: Dismissed
Referenced Acts & Sections
  • Consumer Protection Act, 1986 - Section 21(b)
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