Haobam Iboyaima Singh & Anr. Vs Kongbrailatpam Apanbi Devi & 6 Ors.

Manipur High Court (Imphal) 20 Nov 2024 Revision Petition (CRP.Art.227) No. 26 Of 2024, Miscellaneous Case (Revision Petition (CRP.Art.227)) No. 48 Of 2024 (2024) 11 MAN CK 0026
Bench: Single Bench

Judgement Snapshot

Case Number

Revision Petition (CRP.Art.227) No. 26 Of 2024, Miscellaneous Case (Revision Petition (CRP.Art.227)) No. 48 Of 2024

Hon'ble Bench

Ahanthem Bimol Singh, J

Advocates

Syed Murtaza Ahamad

Judgement Text

Translate:
Punjab And Haryana HC
Sakattar Singh Vs State Of Punjab
14 Nov 2025
Orissa HC
Subash Chandra Jena Vs State Of Orissa And Another
14 Nov 2025
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Case Metadata
  • Ck Citation: (2024) 11 MAN CK 0026
  • Coram: Ahanthem Bimol Singh, J
  • Bench: Single Bench
  • Advocates: Syed Murtaza Ahamad
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