Okram Munal Singh Vs Manipur Information Commission

Manipur High Court (Imphal) 20 Nov 2024 Writ Petition (C) No. 24 Of 2019 (2024) 11 MAN CK 0028
Bench: Single Bench

Judgement Snapshot

Case Number

Writ Petition (C) No. 24 Of 2019

Hon'ble Bench

Ahanthem Bimol Singh, J

Advocates

Syed Murtaza Ahamad

Judgement Text

Translate:
Supreme Court
Rajendra Bihari Lal And Another Vs State Of Uttar Pradesh And Others
17 Oct 2025
Delhi HC
Rachna Bansal & Ors. Vs Commissioner Of The Municipal Corporation Of Delhi & Ors.
17 Oct 2025
From The Blog
Supreme Court Halts GST Assessment on Joint Development Deals
Oct
28
2025

Story

Supreme Court Halts GST Assessment on Joint Development Deals
Read More
Supreme Court Explains Demurrer Law in Neelkanth Realty Case
Oct
28
2025

Story

Supreme Court Explains Demurrer Law in Neelkanth Realty Case
Read More
Quick Actions
Download PDF Open PDF in New Tab
Case Metadata
  • Citation: (2024) 11 MAN CK 0028
  • Coram: Ahanthem Bimol Singh, J
  • Bench: Single Bench
  • Advocates: Syed Murtaza Ahamad
Stay Updated

Subscribe for weekly highlights on judgements, legal insights, and workflow tips.