Langam Nganthoi Vs State Of Manipur & 3 Ors.

Manipur High Court (Imphal) 15 Nov 2024 Writ Petition (C) No. 410 Of 2023 (2024) 11 MAN CK 0038
Bench: Single Bench

Judgement Snapshot

Case Number

Writ Petition (C) No. 410 Of 2023

Hon'ble Bench

Ahanthem Bimol Singh, J

Advocates

U. Augusta, Th. Vashum, Rajesh Ranjan, T. Momo

Judgement Text

Translate:
Delhi HC
Shashank Vs State (Gnct Of Delhi)
24 Nov 2025
Delhi HC
Tarun & Ors Vs Union Of India & Ors
24 Nov 2025
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Case Metadata
  • Ck Citation: (2024) 11 MAN CK 0038
  • Coram: Ahanthem Bimol Singh, J
  • Bench: Single Bench
  • Advocates: U. Augusta, Th. Vashum, Rajesh Ranjan, T. Momo
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