PG Gaithaothui Vs State Of Manipur & Anr.

Manipur High Court (Imphal) 15 Nov 2024 Writ Petition (C) No. 453 Of 2019 (2024) 11 MAN CK 0039
Bench: Single Bench
Result Published

Judgement Snapshot

Case Number

Writ Petition (C) No. 453 Of 2019

Hon'ble Bench

Ahanthem Bimol Singh, J

Advocates

D. Julius Riamei, Th. Vashum

Final Decision

Dismissed

Judgement Text

Translate:

Ahanthem Bimol Singh, J

Mr. D. Julius Riamei, learned counsel appearing for the petitioner seeks leave to withdraw the present writ petition with liberty to file a fresh one, if so advised.

Mr. Th. Vashum, learned GA appearing for the respondents has no objection.

Leave granted.

The present writ petition is hereby dismissed as being withdrawn with liberty as sought for.

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Case Metadata
  • Ck Citation: (2024) 11 MAN CK 0039
  • Coram: Ahanthem Bimol Singh, J
  • Bench: Single Bench
  • Advocates: D. Julius Riamei, Th. Vashum
  • Result: Dismissed
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