A B Philimon Vs State Of Manipur & Ors.

Manipur High Court (Imphal) 15 Nov 2024 Writ Petition (C) No. 594 Of 2019 (2024) 11 MAN CK 0043
Bench: Single Bench

Judgement Snapshot

Case Number

Writ Petition (C) No. 594 Of 2019

Hon'ble Bench

Ahanthem Bimol Singh, J

Advocates

Somiyo Horam, Th. Vashum

Judgement Text

Translate:
Delhi HC
Surinder Kumar Grover Vs Satish Kumar Grover & Ors
18 Nov 2025
Delhi HC
Surinder Kumar Grover Vs State & Ors
18 Nov 2025
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Case Metadata
  • Ck Citation: (2024) 11 MAN CK 0043
  • Coram: Ahanthem Bimol Singh, J
  • Bench: Single Bench
  • Advocates: Somiyo Horam, Th. Vashum
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