Manipur Driver Association Vs Food Corporation Of India & Ors.

Manipur High Court (Imphal) 18 Nov 2024 Writ Petition (C) No. 90 Of 2022 (2024) 11 MAN CK 0051
Bench: Single Bench

Judgement Snapshot

Case Number

Writ Petition (C) No. 90 Of 2022

Hon'ble Bench

Ahanthem Bimol Singh, J

Advocates

P. Tomcha

Judgement Text

Translate:
Uttarakhand HC
Bhanu Prakash Verma Alias Kamal Vs State Of Uttarakhand And Another
14 Nov 2025
Uttarakhand HC
Mayank Garg And Anr Vs State Of Uttarakhand & Another
14 Nov 2025
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Case Metadata
  • Ck Citation: (2024) 11 MAN CK 0051
  • Coram: Ahanthem Bimol Singh, J
  • Bench: Single Bench
  • Advocates: P. Tomcha
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