Khundrakpam Romita Devi Vs Pukhrambam Kabichandra Singh

Manipur High Court (Imphal) 18 Nov 2024 Revision Petition (Revision Petition Art.227) No. 15 Of 2024, Miscellaneous Case (Revision Petition (CRP.Art.227)) No. 37 Of 2024 (2024) 11 MAN CK 0053
Bench: Single Bench

Judgement Snapshot

Case Number

Revision Petition (Revision Petition Art.227) No. 15 Of 2024, Miscellaneous Case (Revision Petition (CRP.Art.227)) No. 37 Of 2024

Hon'ble Bench

Ahanthem Bimol Singh, J

Advocates

P. Tomcha

Judgement Text

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Case Metadata
  • Citation: (2024) 11 MAN CK 0053
  • Coram: Ahanthem Bimol Singh, J
  • Bench: Single Bench
  • Advocates: P. Tomcha
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