Arvind Khandelwal Vs New Okla Industrial Development Authority Through CEO

National Consumer Disputes Redressal Commission 4 Nov 2024 Revision Petition No. 2701 Of 2024
Bench: Division Bench
Result Published

Judgement Snapshot

Case Number

Revision Petition No. 2701 Of 2024

Hon'ble Bench

Binoy Kumar, Presiding Member; Saroj Yadav, Member

Advocates

Arjun Jain, Ankit Kumar

Final Decision

Dismissed

Judgement Text

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Case Metadata
  • Coram: Binoy Kumar, Presiding Member; Saroj Yadav, Member
  • Bench: Division Bench
  • Advocates: Arjun Jain, Ankit Kumar
  • Result: Dismissed