Union Of India And Ors. Vs State Of Sikkim And Ors.

Sikkim High Court 28 Nov 2024 Writ Petition (C) No. 38 Of 2022 (2024) 11 SIK CK 0044
Bench: Single Bench

Judgement Snapshot

Case Number

Writ Petition (C) No. 38 Of 2022

Hon'ble Bench

Bhaskar Raj Pradhan, J

Advocates

Sangita Pradhan, Natasha Pradhan, Sittal Baliki, Zangpo Sherpa, Sujan Sunwar, Jorgay Namka, Lahang Limboo, Deempal Tamang, , Ashwarya Thapa

Judgement Text

Translate:

Bhaskar Raj Pradhan, J

The learned Deputy Solicitor General of India submits that she has not prepared the list of dates to assist this Court and she would like to do so. Hence, she seeks an adjournment on that ground.

Not opposed by the learned counsel for the respondents.

List after winter vacation.

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