Nazir Amhad Vs Development Credit Bank Dcb Ltd & Anr

Delhi High Court 26 Nov 2024 Writ Petition (C) No. 16347 Of 2024 & Civil Miscellaneous Application Nos.69006, 69007 Of 2024 (2024) 11 DEL CK 0086
Bench: Division Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Writ Petition (C) No. 16347 Of 2024 & Civil Miscellaneous Application Nos.69006, 69007 Of 2024

Hon'ble Bench

Manmohan, CJ; Tushar Rao Gedela, J

Advocates

Iqura Khan, Nida Parveen, Zahied F Chouhan, Anish Bhola

Final Decision

Disposed Of

Acts Referred
  • Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 - Section 13(2), 14

Judgement Text

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Case Metadata
  • Ck Citation: (2024) 11 DEL CK 0086
  • Coram: Manmohan, CJ; Tushar Rao Gedela, J
  • Bench: Division Bench
  • Advocates: Iqura Khan, Nida Parveen, Zahied F Chouhan, Anish Bhola
  • Result: Disposed Of
Referenced Acts & Sections
  • Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 - Section 13(2), 14
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