Mukesh Kumar Kaushal Vs ICICI Lombard General Insurance Co. Ltd. & Anr

National Consumer Disputes Redressal Commission 25 Nov 2024 Revision Petition No.650 Of 2022 (2024) 11 NCDRC CK 0063
Bench: Single Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Revision Petition No.650 Of 2022

Hon'ble Bench

Avm J. Rajendra, Avsm Vsm (Retd.),Presiding Member

Advocates

Sweta Rani, Mukul Tyagi, Rajesh Rana

Final Decision

Dismissed

Acts Referred
  • Consumer Protection Act, 1986 - Section 13(1)(c), 21(b)
  • Consumer Protection Act, 2019 - Section 58(1)(b)

Judgement Text

Translate:
Himachal Pradesh HC
M/S Maa Vande Matram And Another Vs M/S Bhagwati Plywood
3 Dec 2025
Himachal Pradesh HC
Pradeep Kumar Chopra & Anr Vs Municipal Council Chamba & Ors
3 Dec 2025
From The Blog
COURTKAUTCEHRY SPECIAL STORY Manufactured Spending Under Tax Lens: Why Credit Card Reward Hacks Can Cost You in India
Dec
05
2025

Court News

COURTKAUTCEHRY SPECIAL STORY Manufactured Spending Under Tax Lens: Why Credit Card Reward Hacks Can Cost You in India
Read More
SCBA Survey Exposes Gender Bias in Indian Legal Profession: Global Lessons for Equality in Law
Dec
05
2025

Court News

SCBA Survey Exposes Gender Bias in Indian Legal Profession: Global Lessons for Equality in Law
Read More
Quick Actions
Download PDF Open PDF in New Tab
Case Metadata
  • Ck Citation: (2024) 11 NCDRC CK 0063
  • Coram: Avm J. Rajendra, Avsm Vsm (Retd.),Presiding Member
  • Bench: Single Bench
  • Advocates: Sweta Rani, Mukul Tyagi, Rajesh Rana
  • Result: Dismissed
Referenced Acts & Sections
  • Consumer Protection Act, 1986 - Section 13(1)(c), 21(b)
  • Consumer Protection Act, 2019 - Section 58(1)(b)
Stay Updated

Subscribe for weekly highlights on judgements, legal insights, and workflow tips.