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Krishna Kumar Kushwaha Vs Managing Director, United India Insurance Company Ltd. & Anr

Case No: Revision Petition No. 455 Of 2021

Date of Decision: Nov. 25, 2024

Acts Referred: Consumer Protection Act, 1986 — Section 21(b)#Consumer Protection Act, 2019 — Section 58(1)(b)#Indian Penal Code, 1860 — Section 279, 337, 338, 363, 366, 376

Hon'ble Judges: Avm J. Rajendra, Avsm Vsm (Retd.),Presiding Member

Bench: Single Bench

Advocate: Abishek Chaudhary, Suman Bagga

Final Decision: Dismissed

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Judgement