Rajasthan State Industrial Development & Investment Corporation Ltd. (RIICO) Vs Dwarka Prasad

National Consumer Disputes Redressal Commission 25 Nov 2024 Revision Petition No. 1327 Of 2019 (2024) 11 NCDRC CK 0068
Bench: Single Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Revision Petition No. 1327 Of 2019

Hon'ble Bench

Avm J. Rajendra, Avsm Vsm (Retd.),Presiding Member

Advocates

Nikhil Jain, Somdev Tiwari

Final Decision

Dismissed

Acts Referred
  • Consumer Protection Act, 1986 - Section 21, 21(b)

Judgement Text

Translate:
Himachal Pradesh HC
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Case Metadata
  • Ck Citation: (2024) 11 NCDRC CK 0068
  • Coram: Avm J. Rajendra, Avsm Vsm (Retd.),Presiding Member
  • Bench: Single Bench
  • Advocates: Nikhil Jain, Somdev Tiwari
  • Result: Dismissed
Referenced Acts & Sections
  • Consumer Protection Act, 1986 - Section 21, 21(b)
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