Rathindra Chakrabarty Vs Dinesh Sikdar

National Consumer Disputes Redressal Commission 22 Nov 2024 Revision Petition No. 1176 Of 2017 (2024) 11 NCDRC CK 0075
Bench: Division Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Revision Petition No. 1176 Of 2017

Hon'ble Bench

Subhash Chandra, Presiding Member; Avm J. Rajendra, Avsm Vsm (Retd.), Member

Advocates

A Subhashini, Parth Awasthi

Final Decision

Disposed Of

Acts Referred
  • Consumer Protection Act, 1986 - Section 21, 21(1)(b)

Judgement Text

Translate:
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Case Metadata
  • Ck Citation: (2024) 11 NCDRC CK 0075
  • Coram: Subhash Chandra, Presiding Member; Avm J. Rajendra, Avsm Vsm (Retd.), Member
  • Bench: Division Bench
  • Advocates: A Subhashini, Parth Awasthi
  • Result: Disposed Of
Referenced Acts & Sections
  • Consumer Protection Act, 1986 - Section 21, 21(1)(b)
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