Varun Beverages Ltd Vs Arijit Sadhukhan & Anr

National Consumer Disputes Redressal Commission 22 Nov 2024 Revision Petition No.1029 Of 2017 (2024) 11 NCDRC CK 0076
Bench: Division Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Revision Petition No.1029 Of 2017

Hon'ble Bench

Subhash Chandra, Presiding Member; Avm J. Rajendra, Avsm Vsm (Retd.), Member

Advocates

Praveen Mahajan, Vrinda, Kunal Nema

Final Decision

Dismissed

Acts Referred
  • Consumer Protection Act, 1986 - Section 21, 21(b)
  • Food Safety And Standards Act, 2006 - Section 3(1)(ZX)

Judgement Text

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Case Metadata
  • Ck Citation: (2024) 11 NCDRC CK 0076
  • Coram: Subhash Chandra, Presiding Member; Avm J. Rajendra, Avsm Vsm (Retd.), Member
  • Bench: Division Bench
  • Advocates: Praveen Mahajan, Vrinda, Kunal Nema
  • Result: Dismissed
Referenced Acts & Sections
  • Consumer Protection Act, 1986 - Section 21, 21(b)
  • Food Safety And Standards Act, 2006 - Section 3(1)(ZX)
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