M/s Hundi Lal Jain Cold Storage & Ice Factory Pvt. Ltd Vs United India Insurance Co. Ltd

National Consumer Disputes Redressal Commission 22 Nov 2024 First Appeal No. 214 Of 2017 (2024) 11 NCDRC CK 0077
Bench: Division Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

First Appeal No. 214 Of 2017

Hon'ble Bench

Subhash Chandra, Presiding Member; Avm J. Rajendra, Avsm Vsm (Retd.), Member

Advocates

Rahul Shukla, Sayantani Basak, Rajesh K Gupta

Final Decision

Dismissed

Acts Referred

Consumer Protection Act, 1986 — Section 19#Insurance Act, 1938 — Section 64UM, 64UM(2), 64UM(3), 64UM(4)

Judgement Text

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Case Metadata
  • Citation: (2024) 11 NCDRC CK 0077
  • Coram: Subhash Chandra, Presiding Member; Avm J. Rajendra, Avsm Vsm (Retd.), Member
  • Bench: Division Bench
  • Advocates: Rahul Shukla, Sayantani Basak, Rajesh K Gupta
  • Result: Dismissed
Referenced Acts & Sections

Consumer Protection Act, 1986 — Section 19#Insurance Act, 1938 — Section 64UM, 64UM(2), 64UM(3), 64UM(4)

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