Toijam Joplin Lyndoh Vs State Of Manipur & 2 Ors.

Manipur High Court (Imphal) 29 Nov 2024 Writ Petition (C) No. 85 Of 2019
Bench: Single Bench

Judgement Snapshot

Case Number

Writ Petition (C) No. 85 Of 2019

Hon'ble Bench

Ahanthem Bimol Singh, J

Advocates

Romendro Sharma, L. Monomala

Judgement Text

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Case Metadata
  • Coram: Ahanthem Bimol Singh, J
  • Bench: Single Bench
  • Advocates: Romendro Sharma, L. Monomala
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