Sahedul Rahman Vs Pratap Singh Aswal

National Consumer Disputes Redressal Commission 20 Nov 2024 Revision Petition No. 1999 Of 2024 (2024) 11 NCDRC CK 0083
Bench: Single Bench
Result Published

Judgement Snapshot

Case Number

Revision Petition No. 1999 Of 2024

Hon'ble Bench

Bharatkumar Pandya, Presiding Member

Advocates

Vinod Pant

Final Decision

Allowed

Judgement Text

Translate:
Himachal Pradesh HC
M/S Maa Vande Matram And Another Vs M/S Bhagwati Plywood
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Himachal Pradesh HC
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Case Metadata
  • Ck Citation: (2024) 11 NCDRC CK 0083
  • Coram: Bharatkumar Pandya, Presiding Member
  • Bench: Single Bench
  • Advocates: Vinod Pant
  • Result: Allowed
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