Haryana Urban Development Authority Now, Haryana Shehri Vikas Pradhikaran& Others Vs Radha Thakur W/O Vinod Kumar Thakur

National Consumer Disputes Redressal Commission 26 Nov 2024 Revision Petition No. 1559, 1560 Of 2023 (2024) 11 NCDRC CK 0090
Bench: Single Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Revision Petition No. 1559, 1560 Of 2023

Hon'ble Bench

Avm J. Rajendra, Avsm Vsm (Retd.),Presiding Member

Advocates

Nikunj Gupta, Naveen Sharma, S K Sharma

Final Decision

Disposed Of

Acts Referred
  • Consumer Protection Act, 1986 - Section 24A

Judgement Text

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