Union Of India & 3 Ors Vs Daya Shanker Tiwari

National Consumer Disputes Redressal Commission 26 Nov 2024 Revision Petition No.1382 Of 2015 (2024) 11 NCDRC CK 0091
Bench: Division Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Revision Petition No.1382 Of 2015

Hon'ble Bench

A. P. Sahi, President Member; Dr. Inder Jit Singh, Member

Advocates

Sanjeev Kumar Verma

Final Decision

Dismissed

Acts Referred
  • Consumer Protection Act, 1986 - Section 21(b)

Judgement Text

Translate:
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Case Metadata
  • Ck Citation: (2024) 11 NCDRC CK 0091
  • Coram: A. P. Sahi, President Member; Dr. Inder Jit Singh, Member
  • Bench: Division Bench
  • Advocates: Sanjeev Kumar Verma
  • Result: Dismissed
Referenced Acts & Sections
  • Consumer Protection Act, 1986 - Section 21(b)
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