M/s Dheeraj Associates Vs Dr. Deepak Sitaram Desai

National Consumer Disputes Redressal Commission 26 Nov 2024 First Appeal No. 126 Of 2016 (2024) 11 NCDRC CK 0093
Bench: Single Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

First Appeal No. 126 Of 2016

Hon'ble Bench

Avm J. Rajendra, Avsm Vsm (Retd.),Presiding Member

Advocates

Ankur Khandelwal, Himanshu Handa, Dnyanaraj G. Sant

Final Decision

Allowed

Acts Referred
  • Consumer Protection Act, 1986 - Section 19
  • Limitation Act, 1963 - Section 14

Judgement Text

Translate:
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Case Metadata
  • Ck Citation: (2024) 11 NCDRC CK 0093
  • Coram: Avm J. Rajendra, Avsm Vsm (Retd.),Presiding Member
  • Bench: Single Bench
  • Advocates: Ankur Khandelwal, Himanshu Handa, Dnyanaraj G. Sant
  • Result: Allowed
Referenced Acts & Sections
  • Consumer Protection Act, 1986 - Section 19
  • Limitation Act, 1963 - Section 14
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