State Of Sikkim Vs Birendra Alias Cholen And Others

Sikkim High Court 9 Dec 2024 Criminal Leave Petition No. 06 Of 2024 (2024) 12 SIK CK 0013
Bench: Division Bench

Judgement Snapshot

Case Number

Criminal Leave Petition No. 06 Of 2024

Hon'ble Bench

Meenakshi Madan Rai, J; Bhaskar Raj Pradhan, J

Advocates

Yadev Sharma

Judgement Text

Translate:

Meenakshi Madan Rai, J

None appears for the Respondents.

Registry reports that as per the online postal tracking, the Notice issued to the Respondents is “item delivered”.

We may await service of Notice on the Respondents.

List on 17-02-2025 as found convenient by the parties.

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Case Metadata
  • Ck Citation: (2024) 12 SIK CK 0013
  • Coram: Meenakshi Madan Rai, J; Bhaskar Raj Pradhan, J
  • Bench: Division Bench
  • Advocates: Yadev Sharma
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