Swami Rameshwar Anandagir Purna Vs DCIT, Circle-2(1), International Taxation, Gurugram

Income Tax Appellate Tribunal (Delhi D Bench) 27 Jun 2024 Income Tax Appeal No.395/Del/2023 (2024) 06 ITAT CK 0093
Bench: Division Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Income Tax Appeal No.395/Del/2023

Hon'ble Bench

Anubhav Sharma, Member (J); Dr. B.R.R. Kumar, Member (A)

Advocates

Dr. Rakesh Gupta, Saksham Agarwal, Vizay B. Vasanta

Final Decision

Allowed

Acts Referred
  • Income Tax Act, 1961 - Section 143(3), 144C(13), 147, 148, 151
  • Income Tax (Appellate Tribunal) Rules, 1963 - Rule 29

Judgement Text

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Case Metadata
  • Ck Citation: (2024) 06 ITAT CK 0093
  • Coram: Anubhav Sharma, Member (J); Dr. B.R.R. Kumar, Member (A)
  • Bench: Division Bench
  • Advocates: Dr. Rakesh Gupta, Saksham Agarwal, Vizay B. Vasanta
  • Result: Allowed
Referenced Acts & Sections
  • Income Tax Act, 1961 - Section 143(3), 144C(13), 147, 148, 151
  • Income Tax (Appellate Tribunal) Rules, 1963 - Rule 29
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