ACIT, Central circle-17, New Delhi Vs M/s Diamond Trade Company Ltd.
Bench: Division Bench
Result Published
Acts Referenced
Judgement Snapshot
Case Number
Income Tax Appeal No.6167/DEL/2018
Hon'ble Bench
GS Pannu, Vice President; Anubhav Sharma, Member (J)
Advocates
Nirbhay Mehta, Anup Mehta, B.K. Singh
Final Decision
Dismissed
Acts Referred
- Income Tax Act, 1961 - Section 08, 68, 143(3)
- Income Tax Rules, 1962 - Rule 46A
Judgement Text
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