Vyomesh Mahipatray Shah Vs Birendra Kumar Agarwal & Anr.

National Company Law Appellate Tribunal New Delhi 19 Oct 2024 Company Appeal (AT) (Insolvency) No. 625 of 2024 (2024) 10 NCLAT CK 0008
Bench: Full Bench
Result Published

Judgement Snapshot

Case Number

Company Appeal (AT) (Insolvency) No. 625 of 2024

Hon'ble Bench

Ashok Bhushan, Chairperson; Barun Mitra, Member (T); Arun Baroka, Member (T)

Advocates

Aayush Agarwala,Ayush J. Rajani

Final Decision

Dismissed

Judgement Text

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Case Metadata
  • Ck Citation: (2024) 10 NCLAT CK 0008
  • Coram: Ashok Bhushan, Chairperson; Barun Mitra, Member (T); Arun Baroka, Member (T)
  • Bench: Full Bench
  • Advocates: Aayush Agarwala,Ayush J. Rajani
  • Result: Dismissed
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