Gautam Kumar Saha & Ors. Vs State Of Tripura & Ors

Tripura High Court- Agartala 13 Jan 2025 Writ Petition (C) No. 637 Of 2023 (2025) 01 TP CK 0381
Bench: Single Bench

Judgement Snapshot

Case Number

Writ Petition (C) No. 637 Of 2023

Hon'ble Bench

Biswajit Palit, J

Advocates

P. Roy Barman, K. Chakraborty, M. Debbarma

Judgement Text

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Case Metadata
  • Ck Citation: (2025) 01 TP CK 0381
  • Coram: Biswajit Palit, J
  • Bench: Single Bench
  • Advocates: P. Roy Barman, K. Chakraborty, M. Debbarma
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