Gopal Sharan Singh Vs Deepak Kumar & Ors

Supreme Court Of India 8 Jan 2025 Contempt Petition (C) No. 372 Of 2019 In Civil Appeal No. 2703 Of 2017 (2025) 01 SC CK 0040
Bench: Division Bench
Result Published

Judgement Snapshot

Case Number

Contempt Petition (C) No. 372 Of 2019 In Civil Appeal No. 2703 Of 2017

Hon'ble Bench

J. K. Maheshwari, J; Rajesh Bindal, J

Advocates

Neeraj Shekhar, Samir Ali Khan, S. Wasim A. Qadri, Saeed Qadri, Saahil Gupta, Udita Singh

Final Decision

Disposed Of

Judgement Text

Translate:

Name,Date of notification,"Absorption w.e.f. the

following date

Mr. Gopal Sharan Singh,03.12.2018,01.03.2005

Mr. Mahendra Kumar Singh,03.12.2018,01.03.2015

Mr. Shyam Sharan Shah,19.12.2018,01.08.2007

Mr. Bishwa Nath Singh,19.12.2018,01.03.2014

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Case Metadata
  • Ck Citation: (2025) 01 SC CK 0040
  • Coram: J. K. Maheshwari, J; Rajesh Bindal, J
  • Bench: Division Bench
  • Advocates: Neeraj Shekhar, Samir Ali Khan, S. Wasim A. Qadri, Saeed Qadri, Saahil Gupta, Udita Singh
  • Result: Disposed Of
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