Gourab Roy @ Gourab Roy @ Gourab Vs State Of Karnataka & Ors.

Karnataka High Court At Bengaluru 20 Dec 2024 Criminal Petition No. 5884 Of 2024 (2024) 12 KAR CK 0023
Bench: Single Bench
Result Published

Judgement Snapshot

Case Number

Criminal Petition No. 5884 Of 2024

Hon'ble Bench

S Vishwajith Shetty, J

Advocates

Anand K, M.R. Patil, Hemanth Kumar V

Final Decision

Dismissed

Judgement Text

Translate:

S Vishwajith Shetty, J

1. Learned Counsel for the petitioner submits that petition may be dismissed as withdrawn with liberty to the petitioner to file a fresh petition after

examination of PWs-1 & 2 is completed before the Trial Court.

2. The aforesaid submission is placed. on record. Petition is dismissed as withdrawn with liberty as prayed for.

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Case Metadata
  • Ck Citation: (2024) 12 KAR CK 0023
  • Coram: S Vishwajith Shetty, J
  • Bench: Single Bench
  • Advocates: Anand K, M.R. Patil, Hemanth Kumar V
  • Result: Dismissed
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