R Heera Lakshmi Vs State Of Kerala

High Court Of Kerala 3 Jan 2025 Writ Petition (C) No. 46395 Of 2024 (2025) 01 KL CK 0059
Bench: Single Bench
Result Published

Judgement Snapshot

Case Number

Writ Petition (C) No. 46395 Of 2024

Hon'ble Bench

C. Jayachandran, J

Advocates

Ahammad Sachin K., E.G.Gorden

Final Decision

Allowed

Judgement Text

Translate:

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Case Metadata
  • Ck Citation: (2025) 01 KL CK 0059
  • Coram: C. Jayachandran, J
  • Bench: Single Bench
  • Advocates: Ahammad Sachin K., E.G.Gorden
  • Result: Allowed
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