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Delhi High Court 20 Jan 2025 Civil Suits (COMM) No. 405 Of 2024 with I.A. 11282, 11283, 11285, 42356 Of 2024 (2025) 01 DEL CK 0593
Bench: Single Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Civil Suits (COMM) No. 405 Of 2024 with I.A. 11282, 11283, 11285, 42356 Of 2024

Hon'ble Bench

Amit Bansal, J

Advocates

Shwetasree Majumder, Priya Adlakha, Sucharu Garg, Shilpi Sinha, Ramesh Singh, Mohit D. Ram, Nayan Gupta

Final Decision

Dismissed

Acts Referred
  • Code of Civil Procedure, 1908 - Order 39 Rule 1,Order 39 Rule 2
  • Trade Marks Act, 1999 - Section 11(1), 12, 27(2), 28(3)

Judgement Text

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Case Metadata
  • Ck Citation: (2025) 01 DEL CK 0593
  • Coram: Amit Bansal, J
  • Bench: Single Bench
  • Advocates: Shwetasree Majumder, Priya Adlakha, Sucharu Garg, Shilpi Sinha, Ramesh Singh, Mohit D. Ram, Nayan Gupta
  • Result: Dismissed
Referenced Acts & Sections
  • Code of Civil Procedure, 1908 - Order 39 Rule 1,Order 39 Rule 2
  • Trade Marks Act, 1999 - Section 11(1), 12, 27(2), 28(3)
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