Reji T Joshuaw Vs Kerala State Of Kerala

High Court Of Kerala 21 Jan 2025 Writ Petition (Crl) No.747 Of 2023 (2025) 01 KL CK 0094
Bench: Single Bench
Result Published

Judgement Snapshot

Case Number

Writ Petition (Crl) No.747 Of 2023

Hon'ble Bench

Dr. Kauser Edappagath, J

Advocates

M.S.Imthiyaz Ahammed, Shiraz Abdulla, Muhammed Bani M. K.Abdul Nassar, Vishnu Dev C.S ,Sreeja V

Final Decision

Dismissed

Judgement Text

Translate:

Dr. Kauser Edappagath, J

1. The petitioner is the defacto complainant in Crime No.291/2023 of Kodumon Police Station, Pathanamthitta. The prayer in this writ petition is to

give a direction to the 2nd respondent to hand over the investigation to another investigation team/agency.

2. The learned prosecutor on instructions submits that the investigation is already over and final report has already been submitted on 13/1/2024.

Hence, this writ petition is dismissed with liberty to the petitioner to challenge the final report in accordance with law.

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