🖨️ Print / Download PDF

Gensol Electric Vehicles Pvt. Ltd Vs Mahindra Last Mile Mobility Limited

Case No: I.A. No. 40846 Of 2024 In Civil Suits (COMM) No. 849 Of 2024

Date of Decision: Jan. 13, 2025

Acts Referred: Code of Civil Procedure, 1908 — Order 39 Rule 1, Order 39 Rule 2#Trademarks Act, 1999 — Section 29(2)c), 29(3), 34

Hon'ble Judges: Amit Bansal, J

Bench: Single Bench

Advocate: Chander M. Lall, Swapnil Gaur, Annanya Mehan, Abhinav, Rajiv Nayar, Akhil Sibal, Ankur Sangal, Smriti Yadav, Sucheta Roy, Amrit Sharma, Ridhie Bajaj, Sarah Haque

Final Decision: Dismissed

Translate: English | हिन्दी | தமிழ் | తెలుగు | ಕನ್ನಡ | मराठी

Judgement